Bombay High Court
Sanjay Laxman Bakal And Others vs Jt. Charity Commissioner, Amravati ... on 5 September, 2023
Author: G.A. Sanap
Bench: G. A. Sanap
1 40 caf 2264.23.odt..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION NO.2264 OF 2023
IN
FIRST APPEAL ST NO. 9446 OF 2023
Sanjay Laxman Bakal and ors.
.Vs.
Joint Charity Commissioner, Amaravati and ors.
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri Y.J. Chandurkar, Advocate for the appellant.
Shri Anup J. Gilda, Advocate for respondent Nos.4 to 7.
CORAM : G.A. SANAP, J.
DATE : 05/09/2023 At the request of learned Advocate for the respondent Nos.4 to 7, three weeks' time is granted for filing reply.
2. Stand over after three weeks.
(G. A. SANAP, J.) manisha Signed by: Mrs. Manisha Shewale Designation: PA To Honourable Judge Date: 06/09/2023 11:53:33