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Bombay High Court

Sanjay Laxman Bakal And Others vs Jt. Charity Commissioner, Amravati ... on 5 September, 2023

Author: G.A. Sanap

Bench: G. A. Sanap

                                                                  1                     40 caf 2264.23.odt..odt

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH, NAGPUR.
                                      CIVIL APPLICATION NO.2264 OF 2023
                                                       IN
                                        FIRST APPEAL ST NO. 9446 OF 2023
                                                     Sanjay Laxman Bakal and ors.
                                                                .Vs.
                                            Joint Charity Commissioner, Amaravati and ors.
                  _______________________________________________________________________
                 Office Notes, Office Memoranda of Coram,
                 appearances, Court's orders of directions Court's or Judge's orders.
                  and Registrar's Orders.
                                              Shri Y.J. Chandurkar, Advocate for the appellant.
                                              Shri Anup J. Gilda, Advocate for respondent Nos.4 to 7.

                                                    CORAM : G.A. SANAP, J.

DATE : 05/09/2023 At the request of learned Advocate for the respondent Nos.4 to 7, three weeks' time is granted for filing reply.

2. Stand over after three weeks.

(G. A. SANAP, J.) manisha Signed by: Mrs. Manisha Shewale Designation: PA To Honourable Judge Date: 06/09/2023 11:53:33