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State of Odisha - Section

Section 22 in The Orissa Forest Act, 1972

22. Publication of translation of such Notification in neighbourhood of forests.

- The Divisional Forest Officer shall, before the date specified in the notification issued under Section 21, cause a translation thereof into Oriya to be published at a conspicuous place in every town and village in the neighbourhood of the forest and also in such other manner as may be prescribed.