Supreme Court - Daily Orders
Om Vir Singh vs Union Of India on 1 September, 2021
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.1001 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 7650/2021 IN SPECIAL LEAVE
PETITION ( C) No. 2241 OF 2021
OM VIR SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 102007/2021 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 01-09-2021 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application, if any, also stand disposed of.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file) Signature Not Verified Digitally signed by Neelam Gulati Date: 2021.09.02 16:34:21 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO.(S) OF 2021 (Arising out of Diary No.7650 of 2021) IN SPECIAL LEAVE PETITION (CIVIL) NO.(S) 2241 OF 2021 OM VIR SINGH … PETITIONER(S) VERSUS UNION OF INDIA AND ORS. … RESPONDENT(S) ORDER Delay condoned.
We have gone through the review petition and the connected papers filed therewith. We are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The review petition is, accordingly, dismissed.
……………………………J. (S. ABDUL NAZEER) ……………………………J. (SANJIV KHANNA) New Delhi;
September 01, 2021.