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Madhya Pradesh High Court

Sh. Rakesh Dixit vs Sadhvi Pragya Thakur on 5 September, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                                                                                                                                                                                                                                                                                                                                                                     1
                                                                                                                                                                                                                                                                                                                                                                            IN THE HIGH COURT OF MADHYA PRADESH
                                                                                                                                                                                                                                                                                                                                                                                         AT JABALPUR
                                                                                                                                                                                                                                                                                                                                                                                               EP No. 49 of 2019
                                                                                                                                                                                                                                                                                                                                                                                      (SH. RAKESH DIXIT Vs SADHVI PRAGYA THAKUR)

                 Dated : 05-09-2022
                                                                                                                                                                                                                                                                                                                                                                       Shri A.K. Shrivastava, learned counsel for the petitioner.

                                                                                                                                                                                                                                                                                                                                                                       Shri Sourabh Makhija, learned counsel for the respondent prays for

passover of the case.

Learned counsel for petitioner submitted that he is not feeling well and he may not be available for passover round.

List the matter in next week.

No further adjournment or passover shall be granted to the parties on next date of hearing.

(VISHAL DHAGAT) JUDGE shabana SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.09.06 10:40:33 +05'30'