Madhya Pradesh High Court
Sh. Rakesh Dixit vs Sadhvi Pragya Thakur on 5 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
EP No. 49 of 2019
(SH. RAKESH DIXIT Vs SADHVI PRAGYA THAKUR)
Dated : 05-09-2022
Shri A.K. Shrivastava, learned counsel for the petitioner.
Shri Sourabh Makhija, learned counsel for the respondent prays for
passover of the case.
Learned counsel for petitioner submitted that he is not feeling well and he may not be available for passover round.
List the matter in next week.
No further adjournment or passover shall be granted to the parties on next date of hearing.
(VISHAL DHAGAT) JUDGE shabana SHABANA ANSARI Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.09.06 10:40:33 +05'30'