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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(6)Distribution licensee selling power through LTA or MTOA and using transmission system shall be considered as a user under the category "Seller" for the purpose of these Regulations;