Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51H] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51H(h) in The Himachal Pradesh Municipal Corporation Act, 1994

(h)to provide assistance for identification of beneficiaries for the implementation of development and welfare schemes;