Punjab-Haryana High Court
Siri Ram And Others vs The State Of Haryana And Others on 10 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 3681 of 2006
Date of decision : 10.9.2008
Siri Ram and others ..... Appellants
vs
The State of Haryana and others ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Shailendra Jain, Advocate, for the appellants.
Mr. H. S. Hooda, Advocate General, Haryana, with Mr. Rajiv Kawatra, Senior Deputy Advocate General, Haryana. Mr. Ashok Jindal, Advocate, for HSIDC.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A No. 3435 of 2006 Gopi Chand and others vs The State of Haryana and others vide separate order of even date, the present appeal is allowed in the same terms.
10.9.2008 ( Rajesh Bindal) vs. Judge