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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(E) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017

(E)in rule 29,in sub-rule (2), for the words and figures "in Form VII", the words and figures "in Form II annexed to the Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017" shall be substituted;