Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(b) in The Western Orissa Development Council Act, 2000

(b)fails to perform its functions efficiently, the Government may, by an order notified in the Gazette, supersede the Council :