Section 31A in The Warehousing Corporations Act, 1962
31A. [ Returns and reports. [Inserted by Act 42 of 1976, Section 9 (w.e.f. 24-3-1976)]
A Warehousing Corporation shall furnish to the appropriate Government such returns, statistics, accounts and other information with respect to its property or activities as that Government may, from time to time, require.]
