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[Cites 0, Cited by 1] [Section 441(6)] [Section 441] [Entire Act]

Union of India - Subsection

Section 441(6)(a) in The Companies Act, 2013

(a)any offence which is punishable under this Act, with imprisonment or fine, or with imprisonment or fine or with both, shall be compoundable with the permission of the Special Court, in accordance with the procedure laid down in that Act for compounding of offences;