Central Administrative Tribunal - Chandigarh
Gian Kaur vs Defence on 29 November, 2024
1
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
OA.No.060/607/2024
Chandigarh, the 29th day of November, 2024
HON'BLE MR. RAMESH SINGH THAKUR, MEMBER (J)
Gian Kaur, Widow of Late Gurmit Singh, resident of VPO Hazara,
Tehsil and District Jalandhar, aged 80 years.
...Applicant
(Advocate: Mr. Mr. G. P. Vashisht)
VERSUS
1. Union of India through Secretary to Government of India, Ministry of
Defence, South Block, New Delhi - 110011.
2. The Commandant, 283 ABOD, Sura Nussi (Jalandhar) 144027.
3. PCDA (Pension) Allahabad, Draupadi Ghat, Near Sadar Bazar,
Prayagraj - 211014 (UP).
...Respondents
(Advocate: Ms. Komal Preet Chauhan)
O R D E R (Oral)
Per: RAMESH SINGH THAKUR, MEMBER (J):
1. Learned counsel for the applicant submits that the relief claimed by the applicant has been granted by the respondents.
2. In view of the submissions made by the learned counsel for the applicant, the O.A is disposed of as rendered infructuous. No costs.
(RAMESH SINGH THAKUR) MEMBER (J) bp