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[Cites 0, Cited by 0] [Section 120(3)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(3)(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)[ Registration mark of metered taxi or motor cab shall also be etched on the back of the driver's seat.] [Clause (ii) inserted vide ibid.]