Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 19 in Bihar Private Irrigation Works Act, 1922 19. [ Application of this Chapter. [Substituted by Act 37 of 1950.] - The provisions of this Chapter shall apply to all classes of irrigation works except those mentioned in Chapters V and VI.]
