Bombay High Court
Shivjai Ramchandra Shinde And Anr vs Union Of India And 4 Ors on 11 October, 2022
Author: Madhav J. Jamdar
Bench: Dipankar Datta, Madhav J. Jamdar
20-wp-3576-2018 +.doc
Pallavi
Digitally signed
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
by PALLAVI
MAHENDRA
PALLAVI WARGAONKAR
MAHENDRA
WARGAONKAR Date:
2022.10.11
17:01:36
+0530
WRIT PETITION NO.3576 OF 2018
Shivaji Ramchandra Shinde and Anr. ...Petitioners
Versus
Union of India and Ors. ...Respondents
WITH
CONTEMPT PETITION NO.94 OF 2018
IN
WRIT PETITION NO.3576 OF 2018
Shivaji Ramchandra Shinde and Anr. ...Petitioners
Versus
Mohammed Mustafa and Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO.22439 OF 2021
IN
WRIT PETITION NO.3576 OF 2018
Deepak Kharat ...Applicant
Versus
Union of India and Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO.28814 OF 2021
IN
WRIT PETITION NO.3576 OF 2018
Deepak Kharat ...Applicant
Versus
Union of India and Ors. ...Respondents
1
20-wp-3576-2018 +.doc
WITH
WRIT PETITION NO.649 OF 2021
Maneesh Kumar Pandey and Anr. ...Petitioners
Versus
Small Industries Development Bank of India ...Respondent
WITH
WRIT PETITION NO.951 OF 2019
Prashanth Samalla and Ors. ...Petitioners
Versus
Union of India and Ors. ...Respondents
WITH
CONTEMPT PETITION (L) NO.43 OF 2019
IN
WRIT PETITION NO.951 OF 2019
Prashanth Samalla and Ors. ...Petitioners
Versus
Mohammed Mustafa, Chairman and
Director (SIDBI) and Ors. ...Respondents
WITH
CONTEMPT PETITION NO.94 OF 2018
IN
WRIT PETITION NO.3576 OF 2018
Shivaji Ramchandra Shinde and Anr. ...Petitioners
Versus
Mohammed Mustafa and Ors. ...Respondents
--------------
Mr. Ramesh Ramamurthy a/w Mr. Saikumar
Ramamurthy, for the petitioner in WP/3576/2018
and WP/951/2019.
Mr. Waseem Pangarkar a/w Aakanksha Luhach i/b
MZM Legal LLP for the petitioner in WP/649/2021.
2
20-wp-3576-2018 +.doc
Mr. S.U. Kamdar, Senior Advocate a/w Mr. Ankoosh
Mehta, Aviral Sahai, Manasa Ramakrishna i/b Cyril
Amarchand Mangaldas for respondent no.1 in
WP/649/2021 and respondent nos.2 to 5 in
WP/3576/2018 and WP/951/2019.
Ms.Carina Xavier for respondent no.1 in
WP/3576/2018 and WP/951/2019 (UOI).
Ms. Siddh Vidya a/w Ms. Sumita Rai i/b Siddh Vidya
& Associates for applicants in WP/951/2019.
---------------
CORAM: DIPANKAR DATTA, CJ. &
MADHAV J. JAMDAR, J.
DATE: OCTOBER 11, 2022 P.C.: 1. List the writ petitions for final hearing on 11th
November 2022 at 2.30 pm. (MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) 3