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Bombay High Court

Shivjai Ramchandra Shinde And Anr vs Union Of India And 4 Ors on 11 October, 2022

Author: Madhav J. Jamdar

Bench: Dipankar Datta, Madhav J. Jamdar

                                                                             20-wp-3576-2018 +.doc


                              Pallavi


           Digitally signed
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION
           by PALLAVI
           MAHENDRA
PALLAVI    WARGAONKAR
MAHENDRA
WARGAONKAR Date:
           2022.10.11
           17:01:36
           +0530




                                                      WRIT PETITION NO.3576 OF 2018

                                        Shivaji Ramchandra Shinde and Anr.   ...Petitioners
                                             Versus
                                        Union of India and Ors.              ...Respondents
                                                               WITH
                                                  CONTEMPT PETITION NO.94 OF 2018
                                                                IN
                                                   WRIT PETITION NO.3576 OF 2018

                                        Shivaji Ramchandra Shinde and Anr.   ...Petitioners
                                             Versus
                                        Mohammed Mustafa and Ors.            ...Respondents

                                                              WITH
                                             INTERIM APPLICATION (L) NO.22439 OF 2021
                                                               IN
                                                  WRIT PETITION NO.3576 OF 2018

                                        Deepak Kharat                        ...Applicant
                                             Versus
                                        Union of India and Ors.              ...Respondents

                                                              WITH
                                             INTERIM APPLICATION (L) NO.28814 OF 2021
                                                               IN
                                                  WRIT PETITION NO.3576 OF 2018

                                        Deepak Kharat                        ...Applicant
                                             Versus
                                        Union of India and Ors.              ...Respondents




                                                                    1
                                           20-wp-3576-2018 +.doc


                       WITH
            WRIT PETITION NO.649 OF 2021

Maneesh Kumar Pandey and Anr.              ...Petitioners
     Versus
Small Industries Development Bank of India ...Respondent

                       WITH
            WRIT PETITION NO.951 OF 2019

Prashanth Samalla and Ors.                ...Petitioners
     Versus
Union of India and Ors.                   ...Respondents

                      WITH
        CONTEMPT PETITION (L) NO.43 OF 2019
                        IN
           WRIT PETITION NO.951 OF 2019

Prashanth Samalla and Ors.                ...Petitioners
     Versus
Mohammed Mustafa, Chairman and
Director (SIDBI) and Ors.                 ...Respondents

                       WITH
          CONTEMPT PETITION NO.94 OF 2018
                        IN
           WRIT PETITION NO.3576 OF 2018

Shivaji Ramchandra Shinde and Anr.        ...Petitioners
     Versus
Mohammed Mustafa and Ors.                 ...Respondents
                       --------------
Mr. Ramesh Ramamurthy a/w Mr. Saikumar
Ramamurthy, for the petitioner in WP/3576/2018
and WP/951/2019.
Mr. Waseem Pangarkar a/w Aakanksha Luhach i/b
MZM Legal LLP for the petitioner in WP/649/2021.



                              2
                                                       20-wp-3576-2018 +.doc


Mr. S.U. Kamdar, Senior Advocate a/w Mr. Ankoosh
Mehta, Aviral Sahai, Manasa Ramakrishna i/b Cyril
Amarchand Mangaldas for respondent no.1 in
WP/649/2021 and respondent nos.2 to 5 in
WP/3576/2018 and WP/951/2019.
Ms.Carina Xavier  for  respondent   no.1                    in
WP/3576/2018 and WP/951/2019 (UOI).
Ms. Siddh Vidya a/w Ms. Sumita Rai i/b Siddh Vidya
& Associates for applicants in WP/951/2019.
                              ---------------

                            CORAM: DIPANKAR DATTA, CJ. &
                                   MADHAV J. JAMDAR, J.
                            DATE:       OCTOBER 11, 2022

P.C.:
1.      List   the   writ   petitions   for   final   hearing    on   11th

November 2022 at 2.30 pm. (MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) 3