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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(b) in Manipur Anatomy Act, 2015

(b)"hospital" means any hospital established or maintained by the State Government or by local body and includes any other hospital which may be declared by the State Government by notification in the Official Gazette, to be a hospital for the purposes of this Act;