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State of Uttar Pradesh - Section

Section 1 in The U.P. Shri Badrinath Temples Rules, 1940

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Shri Badrinath Temples Rules, 1940.
(2)They shall come into force on the date on which they are published in the Official Gazette in their form.