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State of Maharashtra - Section

Section 1 in The Cotton Ginning and Pressing Factories (Bombay Amendment) Act, 1973

1. Short title and commencement.

(1)This Act may be called the Cotton Ginning and Pressing Factories (Maharashtra Amendment) Act, 1973.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.