Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 999999(8)] [Section 999999] [Entire Act] Union of India - Subsection Section 999999(8)(b) in The Legislative Councils Act, 1957 (b)sub- sections (3), (4) and (5) shall be omitted.