Section 4(2)(o) in The Energy Conservation Act, 2001

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(o) in The Energy Conservation Act, 2001

(o)one official each from the energy or power department of the five States from the five power regions, not below the rank of Principal Secretary to the State Government, to be appointed by the Central Government—member;”;

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Union of India - Subsection

Section 4(2)(o) in The Energy Conservation Act, 2001