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State of Uttar Pradesh - Section

Section 593 in Rules under the United Provinces Excise Act, 1910

593. Inspecting of the premises for manufacture of Nira.

- (Rule 27). Officer of the Excise Department not below the rank of an Excise Inspector, officers of the Industries and Revenue Departments of the corresponding rank duly authorised by the district officers of the Industries and Revenue Departments and officer-in-charge of police station may enter and inspect the premises for manufacture and the premises for sale and inspect the accounts maintained. The Inspecting Officer shall record his observations in the inspection book maintained by the licensee.