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Bengal Presidency - Section

Section 514 in Police Regulations, Bengal , 1943

514. Reports of death of P.R. prisoners in jail.

- If a P.R. prisoner dies in jail, the Superintendent of Police, if the deceased was convicted in his district, shall forward a death report in B.P. Form No. 84 to the Provincial Bureau. Should such prisoner die in jail after transfer, the Superintendent of Police of the district in which the jail is situated shall forward the death report to the Superintendent of Police of the district in which the deceased was convicted who shall forward the same to the Provincial Bureau.