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[Cites 0, Cited by 0] [Section 380(1)] [Section 380] [Entire Act]

State of Telangana - Subsection

Section 380(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)acquire any land required for the purpose of opening, widening, extending, diverting or otherwise improving any public street, bridge, or subway or of making any new public street, bridge or subway, and the buildings, if any, standing upon such land;