Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 10 in The Bombay Agricultural Debtors Relief Rules, 1947 10. Application under clause (i) of sub-section (3) of section 38. - Application under clause (i) of sub-section (3) of section 38 shall be in Form No. 8.
