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[Cites 0, Cited by 0] [Section 30C(1)] [Section 30C] [Entire Act]

State of Odisha - Subsection

Section 30C(1)(d) in The Orissa Co-operative Societies Rules, 1965

(d)the Secretary of the Society shall send a statement to the Election Officer, 15 days prior to the polling date indicating the value of the produce marketed by these, who have filed on affidavit alongwith the attested true copies of their affidavits for the use of the Election Officer at that time of scrutiny;