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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(ii) in The Gujarat Ayurved University Act, 1965

(ii)to enter, into, carry out and cancel contracts on behalf of the University in the exercise or performance of the potvers and duties assigned to it by this Act and the Statutes;