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Supreme Court - Daily Orders

State Of U.P. vs Harish Tandon on 27 October, 2015

Bench: Ranjan Gogoi, Pinaki Chandra Ghose

     ITEM NO.102                           COURT NO.8               SECTION XI

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).    4755/2006

     STATE OF U.P. & ANR.                                           Appellant(s)

                                                    VERSUS

     HARISH TANDON                                      Respondent(s)
     (With appln. For staying the operation of the government order
     regarding exemption/reduction in stamp duty and stay and stay and
     granting further time to file additional documents in compliance of
     order and exemption from filing O.T. and permission to file
     submission and office report)

     Date : 27/10/2015 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE

     For Appellant(s)              Mr. Abhisth Kumar,Adv.


     For Respondent(s)             Mr. Aftab Ali Khan,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Perused the letter. List after two weeks.

(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.10.28 10:24:51 IST Reason: