Supreme Court - Daily Orders
State Of U.P. vs Harish Tandon on 27 October, 2015
Bench: Ranjan Gogoi, Pinaki Chandra Ghose
ITEM NO.102 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4755/2006
STATE OF U.P. & ANR. Appellant(s)
VERSUS
HARISH TANDON Respondent(s)
(With appln. For staying the operation of the government order
regarding exemption/reduction in stamp duty and stay and stay and
granting further time to file additional documents in compliance of
order and exemption from filing O.T. and permission to file
submission and office report)
Date : 27/10/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s) Mr. Abhisth Kumar,Adv.
For Respondent(s) Mr. Aftab Ali Khan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter. List after two weeks.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.10.28 10:24:51 IST Reason: