Allahabad High Court
Amit Rastogi & Another vs Vi Addl. District Judge, Budaun & Others on 12 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 25132 of 2001 Petitioner :- Amit Rastogi & Another Respondent :- Vi Addl. District Judge, Budaun & Others Petitioner Counsel :- R.B.D. Mishra,RaVi Kiran Jain Respondent Counsel :- C.S.C.,M.K. Nigam,R. Sahai Hon'ble Ran Vi°ai Singh,J.
As prayed, four weeks and no more time is allowed to the learned counsel for the petitioner to file rejoinder affidavit. List thereafter.
Order Date :- 12.1.2010 Pratima