Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64K] [Entire Act]

Union of India - Subsection

Section 64K(5) in The Insurance Act, 1938

(5)There shall be appended to every such abstract a statement signed by the actuary giving such information as may be prescribed.