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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(i) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

(i)if the number of applications is less or equal to the number of plots available for allotment to such category of persons, on the basis of 'First come First served' and