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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(2)(a) in The Assam Excise Act, 1910

(a)regulating the delegation of any powers by the Board, the Excise Commissioner, Commissioners of Divisions and Collectors under Section 8, sub-section (2), clause (g);