Supreme Court - Daily Orders
Si Gurbachan Singh vs Uoi on 28 April, 2014
îITEM NO.36 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).10426/2014
(From the judgement and order dated 23/01/2014 in WPC No.3838/1999
of The HIGH COURT OF DELHI AT N. DELHI)
SI GURBACHAN SINGH Petitioner(s)
VERSUS
UOI & ANR Respondent(s)
(With office report )
Date: 28/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s)
Mr. Jagdev Singh Manhas,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[ Neeta ] [ Usha Sharma]
Sr. P.A. Court Master