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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(2)Such family members shall address an application for the purpose to the Zila Sainik Kalyan Adhikari duly verified by the concerned Armed Forces Headquarters to which the deceased belonged at the time of death.