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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(4)The term of office of any member nominated under clause (j) or clause (l) of sub-section (l) shall be three years from the date of his nomination.