Section 22(2)(e) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(e) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(e)expenditure on the repairs and renovations of the buildings and preservation and protection of the properties and assets of the Hindu Public Religious Institution and Charitable Endowment; and

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State of Himachal Pradesh - Subsection

Section 22(2)(e) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984