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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(4) in The Orissa Irrigation Rules, 1961

(4)On the expiry of the period specified in the notice under Sub-rule (3), the Irrigation Officer shall consider the objections, if any, received by him during such period and may make such enquiry as he may think fit.