Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 79 in Delhi Motor Vehicles Rules, 1993 79. Carriage of any person tendering legal or customary fare. - Subject to the provision of Rule 72, the person incharge of a sage carriage shall carry in such vehicle any person tendering the legal or customary fares.
