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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(c) in The West Bengal Co-Operative Societies Act, 1983

(c)approval of the budget [, the consideration of the annual report] [Words inserted by West Bengal Act 27 of 1989.] and the programme of activities of the co-operative society for the following co-operative year prepared by the board;