Delhi High Court - Orders
Prem Singh Rana And Ors vs Union Of India And Ors on 31 March, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~105 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6928/2019, CM APPLs. 28804/2019, 28808/2019 &
36932/2019
PREM SINGH RANA AND ORS.
..... Petitioner
Through: Mr. G. Sivabalamurugan and Mr. P.
Shankar, Advs.
versus
UNION OF INDIA AND ORS.
..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul, Adv. for R1.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 31.03.2022 Re-notify on December 13, 2022.
V. KAMESWAR RAO, J MARCH 31, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:02.04.2022 17:56:45