Section 22(1) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
(1)The governing body of the private university shall consist of the following members, namely ;-(a)the Chancellor;(b)the Vice-Chancellor;(c)three eminent persons nominated by the sponsoring body out of whom at least one shall be an eminent educationist;(d)three distinguished persons nominated by the Visitor out of a panel of six names submitted by the State Government;(e)one representative of the State Government not below the rank of Deputy Secretary.
