Bombay High Court
Zoom Developers Pvt. Ltd. And Ors. vs Union Of India And Ors. on 16 January, 2026
Author: Manish Pitale
Bench: Manish Pitale
5_WP1337_17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1337 OF 2017
Zoom Developers Pvt. Ltd. and others ... Petitioners
Vs.
Union of India and others ... Respondents
Mr. Chetan Pathak (through VC) for Petitioners.
CORAM : MANISH PITALE &
SHREERAM V. SHIRSAT, JJ.
DATE : JANUARY 16, 2026 P.C. :
. Not to be placed before a Bench of which Shreeram V. Shirsat, J. is a member.
(SHREERAM V. SHIRSAT, J.) (MANISH PITALE, J.) Minal Parab MINAL Digitally by MINAL signed SANDIP Date:
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