Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The National Highways Tribunal (Procedure) Rules, 2003 3. Sittings of the Tribunal .- A Tribunal shall hold its sitting either at its headquarters or at such other place failing within its jurisdiction as it may consider convenient.
