Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(4) in The Gopalpur Port Rules, 1987 (4)Vessel arriving at port shall keep watch on V. H. F. and the port Signal Station to receive instructions from port control and shall also contact port control on arrival at the port limits.
