Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 43 in The Rajasthan Boiler Attendants' Rules, 1954 43. Form of certificate. - Certificates of competency in class I and II as a boiler attendant under Rule 21 shall be in Form B and C respectively appended to these rules.
