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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)No person shall be eligible for making application for mining lease to be granted by way of lottery who already holds two mining leases in the respective office or three in the State for that mineral or associated group of minerals.