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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Goa - Subsection

Section 113(2)(b) in The Goa Rehabilitation Board Act, 2006

(b)all the powers and duties which may, by or under the provision of this Act, be exercised or performed by or on behalf of the Board and the Chairman, shall during the period of supersession be exercised and performed by such authority or person as the Government may direct;