Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14F(2)] [Section 14F] [Entire Act] State of West Bengal - Subsection Section 14F(2)(i) in West Bengal Land Reforms Rules, 1965. (i)details of his lands and interests in such land which have vested in the State under the Act;