Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Constitution Article Section 11 in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 11. Amendment of Article 216.- In Article 216 of the Constitution, the proviso shall be omitted.
