Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Madhya Pradesh - Subsection Section 13(a) in The M.P. Borstal Rules, 1960 (a)Such industries as the Superintendent, with the approval of the Inspector General of Prisons, considers suitable shall be taught to the inmates under the guidance of specially trained instructors.
