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Patna High Court - Orders

M/S Mahendra Prasad Singh & Br vs Commissioner Of Income Tax-Ii on 18 June, 2018

Bench: Chief Justice, Rajeev Ranjan Prasad

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Miscellaneous Appeal No.51 of 2010
                  ======================================================
                  M/S MAHENDRA PRASAD SINGH & BR

                                                                            ... ... Appellant/s
                                          Versus
                  COMMISSIONER OF INCOME TAX-II

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :       Mr. Krishna Mohan Mishra
                  For the Respondent/s   :
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

5    18-06-2018

As prayed for, list after one week.

(Rajendra Menon, CJ) (Rajeev Ranjan Prasad, J) Sunil/-

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