Patna High Court - Orders
M/S Mahendra Prasad Singh & Br vs Commissioner Of Income Tax-Ii on 18 June, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.51 of 2010
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M/S MAHENDRA PRASAD SINGH & BR
... ... Appellant/s
Versus
COMMISSIONER OF INCOME TAX-II
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Krishna Mohan Mishra
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 18-06-2018As prayed for, list after one week.
(Rajendra Menon, CJ) (Rajeev Ranjan Prasad, J) Sunil/-
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